Supreme Court - Daily Orders
Supreme Court Advocates-On-Record ... vs Union Of India on 8 July, 2015
Bench: Jagdish Singh Khehar, J. Chelameswar, Madan B. Lokur, Kurian Joseph, Adarsh Kumar Goel
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ITEM NO.501 COURT NO.4 SECTION X,PIL,XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 13/2015
SUPREME COURT ADVOCATES-ON-RECORD
ASSOCIATION AND ANOTHER Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(with appln(s) for intervention and impleadment and office
report)
WITH
W.P.(C) No. 23/2015
(With appln.(s) for discharge of advocate on record and Office
Report)
W.P.(C) No. 70/2015
(With appln.(s) for impleadment and appln.(s) for permission to
file lengthy list of dates and Office Report)
W.P.(C) No. 83/2015(With Office Report)
T.P.(C) No. 391/2015
(With appln.(s) for stay and Office Report)
W.P.(C) No. 108/2015
(With appln.(s) for stay and Office Report)
W.P.(C) No. 124/2015(With Office Report)
W.P.(C) No. 14/2015
(With appln.(s) for permission to appear and argue in person and
appln.(s) for stay and Office Report)
W.P.(C) No. 18/2015
(With appln.(s) for permission to appear and argue in person and
Office Report)
W.P.(C) No. 24/2015
(With appln.(s) for permission to appear and argue in person and
appln.(s) for ex-parte stay and Office Report)
W.P.(C) No. 209/2015
(With appln.(s) for permission to appear and argue in person and
Office Report)
W.P.(C) No.309/2015
(with appln(s) for permission to appeasr and argue in person and
office report)
W.P.(C) No. 310/2015
(with appln(s) for ex-parte stay and office report)
Signature Not Verified
W.P.(C) No.323/2015 (with office report)
Digitally signed by
T.P.(C) No.971/2015
Parveen Kumar Chawla
Date: 2015.07.08
17:40:55 IST
W.P.(C) No.341/2015(with office report)
Reason:
Date :08/07/2015 These petitions were called on for hearing
today.
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CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Fali S. Nariman, Sr. Adv.
In WP 13/2015 Mr. Subhash C. Kasyap, Adv.
Mr. Pranav Vyas, Adv.
for Mr. Surya Kant, AOR(NP)
For Petitioner(s) Mr. Md. Izhar Alam, Adv.
In WP 23/2015 Mr. Dinesh Kumar Garg,AOR(NP)
For Petitioner(s) Mr. Santosh Paul, Adv.
In WP 70/2015 Mr. Joseph Aristotle S.,Adv.
Mr. Arvind Gupta, Adv.
Mr. M.B. Elakkumanan, Adv.
Mr. Malay Swapnil, Adv.
Ms. Priya Aristotle, Adv.
For Petitioner(s) Mr. Prashant Bhushan,Adv.(NP)
In WP 83/2015
For Petitioner(s) Mr. K.N. Bhat, Sr. Adv.
In WP 108/2015 Mr. Prashant Kumar, Adv.
Mr. Syed Rehan, Adv.
Mr. Ranvir Singh, Adv.
Ms. Anindita Pujari,AOR
Mr. Jitendra Mahapatra, Adv.
For Petitioner(s) Mr. Mathews J. Nedumpara, in person
in WP 124/2015 Mr. A.C.Philip, Adv.
Mr. Rabin Majumder,AOR
For Petitioner(s) Mr. Manohar Lal Sharma, in person
in WP 14/2015 Ms. Suman, Adv.
For Petitioner(s) Mr. R.K. Kapoor, in person
in WP 18/2015
For Petitioner(s) Mr. Bishwajit Bhattacharyya, in person
in WP 24/2015
For Petitioner(s) Mr. Rajiv Daiya, in person(NP)
in WP 209/2015
For Petitioner(s) Mr. P.M. Duraiswamy, in person
in WP(C) 309/2015 Mr. V.N. Subramaniam, Adv.
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For Petitioner(s) Mr. Subhasish Bhowmick, AOR(NP)
in WP 310/2015
For Petitioner(s) Mr. S.K.Sinha, Adv.
In WP 323/2015 Mr. Mansa Singh, Adv.
for Mr. Rabin Majumder,AOR
For Petitioner(s) Mr. Sriram P, Adv.
In WP 341/2015 Mr. Vishnu Shankar Jain, Adv.
for Mr. Ankur S. Kulkarni, AOR
For Petitioner(s) Ms. Prachi Bajpai, AOR(NP)
in TP(C) No.971/2015
For Respondent(s) Mr. Mukul Rohatgi, Attorney General for India
(UOI) Mr. Ranjit Kumar, Solicitor General of India
and for Mr. P.S. Narasimha, ASG
petitioner(s) Ms. V. Mohana, Sr. Adv.
In TP 391/2015 Mr. D.L. Chidananda, Adv.
Ms. Madhvi Divan, Adv.
Mr. Abhinav Mukherji, Adv.
Ms. Binu Tamta, Adv.
Mr. Arghya Sengupta, Adv.
Ms. Ranjeeta Rohatgi, Adv.
Ms. Devanshi P., Adv.
Ms. Diksha Rai, Adv.
Mr. Ajay Sharma, Adv.
Mr. Ritwika Sharma, Adv.
Mr. A.S. Vishwajith, Adv.
for Mr. B.V. Balaram Das, AOR(NP)
Mr. Arvind P. Datar, Sr. Adv.
Mr. Gautam Narayan, Adv.
for SCBA Mr. Devashish Bharuka,AOR(NP)
for State of Mr. S.S. Shamshery, AAG
Rajasthan Mr. Sandeep Singh, Adv.
Mr. Amit Sharma, Adv.
for Ms. Ruchi Kohli, AOR(NP)
IA 10/2015 Mr. Ram Jethmalani, Sr. Adv.
Mr. Ashish Dixit, in person
Ms. Vagisha Kochar, Adv.
Mr. P.R. Mala, Adv.
for Mr. Gautam Takuldar, AOR(NP)
for State of MP Mr. K.K. Venugopal, Sr. Adv.
Mr. Mishra Saurabh, AOR(NP)
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for State of Mr. T.R. Andhyarujina, Sr. Adv.
Maharashtra Mr. Nishant Kanteshwarkar, AOR
Mr. Arpit Rai, Adv.
Mr. Ashish Kr. Sinha, Adv.
Mr. Kabir S. Bose, Adv.
Ms. Shagun Matta, Adv.
for Mr. Anip Sachthey, AOR(NP)
Mr. Edward Belho, Adv.
Mr. Amit Kumar Singh, Adv.
Mr. Irshad Ahmad, AAG,
Mr. Abhisth Kumar, AOR.
Mr. Abhishek Kumar Singh, Adv.
Mr. Vijay Pratap Yadav Adv.
Mr. Som Raj Choudhury, Adv.
Mr. V.N. Raghupathy, AOR(NP)
Mr. Ajit Sinha, Sr. Adv.
Mr. Tapesh Kumar Singh, Adv.
Mr. Mohd. Waquas, Adv.
Mr. Ashwarya Sinha, Adv.
Ms. Priyanka Sinha, Adv.
Mr. Anurag Singh, Adv.
Ms. Rachana Srivastava, Adv.
Mr. C.D. Singh, AAG
Ms. Shashi Juneja, Adv.
Mr. A.P. Mayee, Adv.
Mr. Ramesh Babu M.R., Adv.
Ms. Swati Setia, Adv.
Mr. Sapam Biswajit Meitei, Adv.
Mr. Z.H. Isaac Haiding, Adv.
Mr. Ashok Kumar Singh, Adv.
Ms. Vinakshi Kadan, Adv.
for Ms. Hemantika Wahi,AOR
Mr. Shivam Singh, Adv.
Mr. Utkarsh Saxena, Adv.
for Mr. Gopal Singh,AOR(NP)
Mr. Saurabh Ajay Gupta, AAG
Mr. Gaurav Yadava, Adv.
for Mr. Kuldip Singh, AOR
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Mr. Sibo Sankar Mishra, Adv.
Mr. Suryanarayana Singh, AAG
Ms. Pragati Neekhra,AOR(NP)
Mr. Ahmad Abdi, Adv.
Mr. Shashank Bajpai, Adv.
Ms. Shakun S. Bajpai, Adv.
Mr. Indra Pratap Singh, Adv.
Mr. Ashutosh Dubey, Adv.
Ms. Purnima Jauhari, Adv.
Mr. B.K. Jauhari, Adv.
Mr. Prakash Kumar Singh,AOR
Mr. Harmeet Singh, Adv.
Mr. Arun Monga, Adv.
Mr. Kudrat Sandhu, Adv.
for Mr. Tushar Bakshi, AOR(NP)
Mr. Sanjay Visen, AOR
Mr. Gaurav Yadava, Adv.
Mr. Jayant Patel, Adv.
for Mr. M.Yogesh Kanna, AOR
Dr. Rajeev Dhawan, Sr. Adv.
Mr. Soli J. Sroabjee, Sr. Adv.
UPON hearing the counsel the Court made the following
O R D E R
Resuming his arguments at 10.40 a.m., Mr. Ram Jethmalani, learned senior counsel made his submissions till 12.45 p.m. Thereafter, Mr. Arvind Datar, learned senior counsel addressed the Court till 3.45 p.m. Then again, Mr. Ram Jethmalani, learned senior counsel addressed the Court for about fifteen minutes, when the Court rose for the day.
The matter remained part-heard.
List the case again on 09.07.2015 as part-heard.
(Renuka Sadana) (Parveen Kr. Chawla) (Satish Kr. Yadav) Court Master AR-cum-PS AR-cum-PS