Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Telangana - Subsection Section 90(2) in Telangana District Boards Act, 1955 (2)If it appears to such Board that there is no owner or person having the control of such place, the Board shall assume such control and register such place or may close it.
