Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(l) in Telangana Advocates' Clerks Welfare Fund Act, 1992 (l)'Recognised Clerk' means a clerk employed by an advocate and recognised by such authority and in such manner as may be prescribed;
