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[Cites 1, Cited by 1]

Allahabad High Court

Arun Goyal And Others vs State Of U.P.And Another on 14 February, 2011

Author: Yogesh Chandra Gupta

Bench: Yogesh Chandra Gupta





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 35374 of 2008
 

 
Petitioner :- Arun Goyal And Others
 
Respondent :- State Of U.P.And Another
 
Petitioner Counsel :- Gaurav Kakkar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.
 

Learned counsel for the applicants and learned counsel for the opp. party No.2 are present.

During submission of the arguments it was informed that three other connected matters i.e. Criminal Misc. Application under Section 482 Cr.P.C. Nos. 35373 of 2008, 35371 of 2008, 35375 of 2008 are pending before this Court regarding the same dispute.

As prayed, list on 11.3.2011 along with the the record of the aforesaid connected matters. Rejoinder affidavit, if any, may be filed in the meanwhile.

Order Date :- 14.2.2011 NS