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State of Rajasthan - Section

Section 30 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

30. Meeting of the Board.

- The Board shall ordinarily meet once in two months:Provided that the Chairperson shall, with in fifteen days of the receipt of a requisition in writing from not less than one third of the members of the Board, call a meeting thereof.