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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(a) in THE ANDHRA PRADESH MILLETS BOARD ACT, 2020

(a)adopting measures for the development of millets industry so that farmers, particularly small farmers, may become participants in and beneficiaries of the development and growth of millets industry;