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State of Punjab - Section
Section 860 in Punjab Jail Manual, 1996
860. Provision to be made in prescribed clothing, bedding etc. Exhibition of scales.
- The scales of clothing and bedding and other necessaries of equipment, from time to time prescribed, shall contain provision in respect of prisoners of each of the following classes, namely: -| Indian convicted criminal prisoners who do notprovide or only partially provide their own clothing, bedding andother necessaries of equipment : - | |||
| (1) | Males | (a) | summer wear; |
| (b) | winter wear; | ||
| (2) | Females | (a) | summer wear; |
| (b) | winter wear; | ||
| (3) | convict officers, in respect of each class ofsuch officers. | (a) | summer wear; |
| (b) | winter wear | ||
| Civil prisoners who do not provide or onlypartially provide their own clothing bedding etc. 6 | |||
| (1) | Males | Winter and summer wear respectively | |
| (2) | Females | Ditto |