Karnataka High Court
Dharwad Zilla General Employees Union vs M/S Hindmatha Industries Ltd on 15 March, 2011
Author: Aravind Kumar
Bench: Aravind Kumar
BA%NGALORI:';~560034& IN THE HIGH COURT or KARNATAKA, BANc;.+$QRE DATED THIS THE 15TH DAY OF MAR::isi BEF0RE»A':ux THE HONBLE MR. JUSTICi€',VA1éAVIND._AKBrflAi{"~ "
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