Section 33(3) in Aligarh Muslim University Act, 1920
(3)The Academic Council shall appoint examination committees, consisting of members of its own body or of other persons or of both, as it thinks fit, to moderate examination questions, [and to prepare and publish] [ Subs.by Act 62 of 1951, Section 24, for " to prepare"] the results of the examinations [* * * *] [ The words " and to report such results to the Executive Council for publication" omitted by Act 62 of 1951, s.24].Annual Report And Accounts
