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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(7)(d) in West Bengal College Service Commission Act, 2012

(d)The State Government, while appointing the members of the Commission, shall take into account the fact that persons belonging to Scheduled Castes, Scheduled Tribes and Other Backward Classes are adequately represented in the Commission.]