Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttarakhand - Subsection Section 6(1) in Uttarakhand Protection of Interests of Depositors (In Financial Establishments) Act, 2005 (1)Without prejudice of the generalities of sub-section (1) of section 5, the Competent Authority may carry out the purpose of this Act.
