Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(a) in Agreement Between the Republic of India and Bosnia and Herzegovina on the Transfer of Sentenced Persons

(a)a statement or document indicating that the sentenced person is a national of the receiving State;