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[Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act]

NCT Delhi - Subsection

Section 54(3)(a) in The Delhi Municipal Corporation Act, 1957

(a)shall remove the Commissioner from office if at a special meeting of the [a Corporation] [Substituted by Delhi Act 12 of 2011, section 2(a), "for the Corporation" (w.e.f. 13-1-2012)] called for the purpose a resolution for such removal has been passed by a majority of not less than three fifths of the total number of members;