Madhya Pradesh High Court
M/S Tulsi Narayan Garg Sarawagi Mohalla ... vs The M.P. Rural Road Developmentt ... on 18 November, 2020
Author: Sheel Nagu
Bench: Sheel Nagu
1 WP.16245.2020
The High Court of Madhya Pradesh
WP.16245.2020
M/s Tulsi Narayan Garg Sarawagi Mohalla Sheopur
thr. its Proprietor Tulsi Narayan Garg
Vs.
The M.P. Rural Road Development Authority, Bhopal & Ors.
Gwalior dated 18.11.2020
Shri D.S.Raghuvanshi, learned counsel for the petitioner.
Shri Vivek Khedkar, learned counsel for respondents
Heard through video conferencing.
Learned counsel for petitioner prays for short time to file rejoinder.
As a matter of last indulgence, list the case after two weeks for the same purpose.
(Sheel Nagu) (Rajeev Kumar Shrivastava)
Judge Judge
(Bu)
DHANA
Digitally signed by
DHANANJAY BUCHAKE
DN: c=IN, o=HIGH COURT OF
MADHYA PRADESH BENCH
NJAY
GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, BUCHA st=Madhya Pradesh, 2.5.4.20=6489e9ca230b3031a 4b44a621934281f589875c02f b2a20e4220aebc8a3ba7ec, KE cn=DHANANJAY BUCHAKE Date: 2020.11.19 13:22:38 +05'30'