Supreme Court - Daily Orders
M.Ajmal Khan vs Election Commission Of India &Amp Ors on 17 June, 2016
Bench: Adarsh Kumar Goel, L. Nageswara Rao
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.2073 OF 2011
M.AJMAL KHAN ...APPELLANT(s)
VERSUS
ELECTION COMMISSION OF INDIA & ORS ...RESPONDENT(s)
O R D E R
None appears for the appellant.
The appeal is accordingly dismissed for non-prosecution.
.............................J. (ADARSH KUMAR GOEL) ............................J. (L. NAGESWARA RAO) NEW DELHI JUNE 17, 2016 Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.06.21 16:41:20 IST Reason: ITEM NO.118 COURT NO.3 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s).2073/2011 M.AJMAL KHAN Appellant(s) VERSUS ELECTION COMMISSION OF INDIA & ORS Respondent(s) Date : 17/06/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE L. NAGESWARA RAO [VACATION BENCH] For Appellant(s) Mr. P. N. Ramalingam, AOR (NP) For Respondent(s) Ms. Ranjana Narayan, Adv.
Mr. B. Krishna Prasad, AOR Mr. T.C. Sharma, Adv.
Mr. B. Balaji, AOR Mr. Mohit D. Ram, AOR UPON hearing the counsel the Court made the following O R D E R None appears for the appellant. The appeal is accordingly dismissed for non-prosecution.
(SANJAY KUMAR-I) (MADHU NARULA) AR-CUM-PS COURT MASTER (Signed order is placed on the file)