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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2)(viii) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(viii)[ One student representative pursuing Post-Graduate studies in the University and one research scholar pursuing research in the University to be elected by Post-Graduate students and research scholars respectively from amongst themselves in the manner as may be prescribed in the Statutes.] [Clauses (iva) and (viii) inserted by W.B. Act 12 of 2011.]