Himachal Pradesh High Court
Vikrant Singh & Another vs . Guddo Devi & Another on 14 June, 2023
Author: Virender Singh
Bench: Virender Singh
Vikrant Singh & Another Vs. Guddo Devi & Another .
RSA No.326 of 2014.
14.06.2023 Present: Mr. Kusum Chaudhary, Advocate, for the appellants.
Mr. Sunil Mohan Goel, Advocate for the respondents.
CMP No. 6526 of 2023.
The Regular Second Appeal has been admitted on 30th March, 2015. Now, by way of the present application, the respondents-defendants have sought the indulgence of this Court for early hearing of the appeal.
Considering the factual position, as mentioned in the application, the same is allowed. The application stands disposed of.
RSA No.326 of 2014.
List, for hearing, on 5th July, 2023.
(Virender Singh) Judge June 14, 2023(ps) ::: Downloaded on - 15/06/2023 20:31:41 :::CIS