Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(VI) in U.P. State Employment Guarantee Council Rules, 2019

(VI)The non-official members shall also be entitled to receive honorarium at the rate of one thousand rupees per day for the days of the meetings of the State Council or any other official works for which they attend to at the headquarters at Lucknow or at any other place on invitation by the State Council.