Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 183] [Entire Act] Union of India - Section Section 45 in The Arbitration Act, 1940 45. Government to be bound .-The provisions of this Act shall be binding on the Government.
