Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act] State of Punjab - Subsection Section 22(1)(b) in The Guru Nanak Dev University Amritsar Act, 1969 (b)providing for all matters which by this Act, the Statutes or the Ordinances are to be prescribed by the Regulations.