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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(f) in Mahatma Gandhi National Rural Employment Guarantee (Appointment, Powers and Duties of the Ombudsman) Madhya Pradesh Rules, 2013

(f)"Grievance" means an oral or written grievance under rule 7 which includes claims of any person due to result of maladministration of Scheme worker or authority, fatal injustice or casual grief's;