Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(5) in The Rajasthan Municipalities (Compounding and Compromising of Offences) Rules, 1966

(5)Words and expressions used but not defined in these rules shall have the same meanings as assigned to them in the Act.