Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Himachal Pradesh - Subsection Section 49(2) in Atal Medical and Research University, Himachal Pradesh Act, 2017 (2)Any such recognition may be withdrawn either in whole or in parts or may be modified in such manner and for such reasons, as may be prescribed by statutes.
