Section 3(14) in The Punjab Land Revenue Act, 1887
(14)"agricultural year" means the year commencing on the sixteenth day of June, or on such other date as the [State Government] [Substituted for the words 'Local Government' by Government of India (Adaptation of Indian Laws) Order, 1937, and the Adaptation of Laws Order, 1950.] may by notification appoint for any local area;
