Delhi High Court - Orders
Coal India Sc St Employee Association vs Union Of India And Ors on 12 September, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6031/2024
COAL INDIA SC ST EMPLOYEE ASSOCIATION .....Petitioner
Through: None.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Ms. Richa Kapoor, Ms. Udipti Chopra
and Mr. Kunal Anand, Advocates for
R-2 & 3.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 12.09.2025 CM APPL. 48103/2024 List on 10.10.2025.
TUSHAR RAO GEDELA, J SEPTEMBER 12, 2025 Sumit This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/09/2025 at 22:49:52