Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Telangana - Subsection

Section 3A(4) in Telangana Urban Areas (Development) Act, 1975

(4)Notwithstanding anything contacted in this Act, or in any law for the time being in force, where any corporation or company is formed by the Government for the development of any particular area, the Government may, by notification declare such company or corporation to be also a Special Area Development Authority and the said area as a Development Area under this Act.]