Calcutta High Court (Appellete Side)
Rahul Dutta & Ors vs The State Of West Bengal & Ors on 12 March, 2020
Author: Amrita Sinha
Bench: Amrita Sinha
1 12.03.2020Ct. No. 24 Item No. 19
pk.
W.P. No. 3041 (W) of 2020 Rahul Dutta & Ors.
-vs-
The State of West Bengal & Ors. Masud Karim for the petitioners Mrs. Chaitali Bhattacharya, Mrs. Ujani Pal (Samanta) for the State This writ petition has been filed by twelve petitioners by depositing only one court fees. The learned advocate for the petitioner is directed to put in the deficit court fees in course of the day.
List the matter for further consideration tomorrow, i.e. 13th March 2020 under the heading "For Orders".
(Amrita Sinha, J.)