Allahabad High Court
Prem Bahadur @ Prem Chand & Another vs Addl. Commissioner I, Allahabad ... on 19 January, 2010
Author: B.K. Narayana
Bench: Bala Krishna Narayana
Court No. - 40 Case :- WRIT - C No. - 2663 of 2007 Petitioner :- Prem Bahadur @ Prem Chand & Another Respondent :- Addl. Commissioner I, Allahabad Division, Allahabad Petitioner Counsel :- Rajendra Kumar Tandon Respondent Counsel :- C.S.C.,V.K. Singh Hon'ble Bala Krishna Narayana,J.
Cause shown in the application for delay in filing the restoration application is sufficient.
Application is allowed.
The delay in filing the restoration application is condoned. Dt.19.1.2010 Delay Con. Appl./273461/09 inW.P./2663/07 /R.C. Hon'ble B.K. Narayana, J.
This is an application for recalling the order dated 20.8.2009 passed by this Court and for restoration of the writ petition. Cause shown in the affidavit accompanying the restoration application for non appearance is sufficient. The order dated 20.8.2009 is recalled. The writ petition is restored to its original number.
List in the next cause list before appropriate Court. Dt.19.1.2010 R.C./W.P./2663/07 Hon'ble B.K. Narayana, J.
Restored.
For order see order of date passed on the restoration application no. 273462. Dt.19.1.2010 Restoration Appl./273462/09 In W.P./2663/07/R.C.