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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2) in Rajasthan Government Clinical Establishment (Registration and Regulation) Rules, 2013

(2)The meetings of the State Council shall ordinarily be held at Jaipur on such dates as may be fixed by the Chairman. The State Council shall meet at least once in three months.