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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Goa - Subsection

Section 31(1)(b) in The Goa Children's Act, 2003

(b)a Civil Court for the purpose of summoning and enforcing the attendance of witnesses, compelling the discovery and production of documents and material objects, and administering oath and recording evidence.