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State of Punjab - Section

Section 53 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

53. Register of Cheques and drafts.

- If the payment is received by a cheque or demand draft or any other instrument, the Executive Officer or the Chief Executive Officer shall cause an entry of the cheque or demand draft to be made in the Register of Cheques and Drafts to be maintained in Form FBA-21 for the purpose.