Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Gujarat - Subsection Section 52(2) in The Shree Somnath Sanskrit University Act, 2005 (2)A pathashala desirous to be approved with the University shall apply to the Registrar in such manner in such form and with such fees as may be prescribed.
