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Gujarat High Court

Patel Sureshkumar Lalitkumar & Ors vs State Of Gujarat & Ors on 2 March, 2017

Author: Paresh Upadhyay

Bench: Paresh Upadhyay

                        C/SCA/21988/2016                                               ORDER




                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    SPECIAL CIVIL APPLICATION NO. 21988 of 2016

         =============================================
                  PATEL SURESHKUMAR LALITKUMAR & ORS....Petitioners
                                       Versus
                        STATE OF GUJARAT & ORS....Respondents
         =============================================
         Appearance:
         MR HEMANG M SHAH, ADVOCATE for the Petitioners
         MS MANISHA SHAH, GOVERNMENT PLEADER with
         MR RASHESH RINDANI, AGP for the Respondents No. 1 - 2
         MR GM JOSHI, ADVOCATE for the Respondents No. 3 - 19
         =============================================

          CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY

                                           Date : 02/03/2017

                                             ORAL ORDER

1. Learned Government Pleader states that affidavit in reply is being served to the other side today.

2. List for further consideration on 07.03.2017.

(PARESH UPADHYAY, J.) M O Bhati/02 Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Mar 03 00:33:22 IST 2017