Gujarat High Court
Patel Sureshkumar Lalitkumar & Ors vs State Of Gujarat & Ors on 2 March, 2017
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/21988/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 21988 of 2016
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PATEL SURESHKUMAR LALITKUMAR & ORS....Petitioners
Versus
STATE OF GUJARAT & ORS....Respondents
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Appearance:
MR HEMANG M SHAH, ADVOCATE for the Petitioners
MS MANISHA SHAH, GOVERNMENT PLEADER with
MR RASHESH RINDANI, AGP for the Respondents No. 1 - 2
MR GM JOSHI, ADVOCATE for the Respondents No. 3 - 19
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 02/03/2017
ORAL ORDER
1. Learned Government Pleader states that affidavit in reply is being served to the other side today.
2. List for further consideration on 07.03.2017.
(PARESH UPADHYAY, J.) M O Bhati/02 Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Mar 03 00:33:22 IST 2017