Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act] State of Arunachal Pradesh - Subsection Section 24(4)(z) in Apex Professional University Act, 2012 (z)If urgent action by the Board of Management becomes necessary, the Chancellor may permit the business to be transacted by circulation of papers to the members of the Board of Management.