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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(6)(a) in Chhattisgarh Municipal Corporation and Municipalities (Registration of Colonizer, Terms and Conditions) Rules, 2013

(a)The built up area of each house/flat should not be less than 400 square feet and more than 500 square feet;