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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(1)(c) in Kerala Clinical Establishments (Registration and Regulation) Act, 2018

(c)an officer not below the rank of Assistant Director of Health and Family Welfare Department nominated by the Government who shall be the Convenor of the Authority;