Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80(7)] [Section 80] [Entire Act]

NCT Delhi - Subsection

Section 80(7)(c) in The Delhi Co-operative Societies Rules, 2007

(c)any material impropriety or irregularity in the expenditure or in the realisation of money due to the co-operative society;