Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63B(4)] [Section 63B] [Entire Act]

State of West Bengal - Subsection

Section 63B(4)(a) in The West Bengal Factories Rules, 1958

(a)The intention and commitment of the top management to secure health, safety and environment and to comply with all the relevant statutory requirements;