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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(b) in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970

(b)Whether he or any member of his joint family had in his name any land other than the Ghair Dakhilkar land or a tenure khata of land held under proprietary, Mourusi or Khatedari rights in the village or any other place on or before 15-11-1959.