Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Allahabad High Court

Hari Shanker Asopa vs Akhand Pratap Singh ?& Others on 4 August, 2010

Author: Vikram Nath

Bench: Vikram Nath

Court No. - 10

Case :- CONTEMPT APPLICATION (CIVIL) No. - 1026 of 2004

Petitioner :- Hari Shanker Asopa
Respondent :- Akhand Pratap Singh ?& Others
Petitioner Counsel :- Madhav Jain
Respondent Counsel :- S.C.,M.Pratap

Hon'ble Vikram Nath,J.

Sri Madhav Jain, learned counsel appearing for the applicant, has prayed for the case being passed over on account of some personal difficulty. List in the next cause list.

In the meantime, it will be open to the learned Standing Counsel to file reply as required by order dated 1.7.2010. Order Date :- 4.8.2010 SS