Allahabad High Court
Hari Shanker Asopa vs Akhand Pratap Singh ?& Others on 4 August, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1026 of 2004 Petitioner :- Hari Shanker Asopa Respondent :- Akhand Pratap Singh ?& Others Petitioner Counsel :- Madhav Jain Respondent Counsel :- S.C.,M.Pratap Hon'ble Vikram Nath,J.
Sri Madhav Jain, learned counsel appearing for the applicant, has prayed for the case being passed over on account of some personal difficulty. List in the next cause list.
In the meantime, it will be open to the learned Standing Counsel to file reply as required by order dated 1.7.2010. Order Date :- 4.8.2010 SS