Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(2)(i) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(i)his or her free and informed consent obtained through accessible modes, means and formats of communication ; and