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State of Chattisgarh - Section

Section 22 in The Chhattisgarh Municipal Services (Scale of Pay and Allowances) Rules, 1967

22.

Every Municipal Council will pay to its employees electing for the new scales emoluments according to new scales either from the 1st April, 1964 or from the 1st April, 1966 as it may decide :Provided that in the case of new entrant payments as per new scales will begin from the date of his appointment or from the date the Municipal Council decides to pay to its employees the new scales whichever is later.