Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Centralised Communication Scheme, 2018 1. Short title and commencement. (1)This scheme may be called the Centralised Communication Scheme, 2018.(2)It shall come into force on the date of its publication in the Official Gazette.
