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Union of India - Section

Section 51 in Karnataka Gramin Bank (Officers and Employees) Service Regulations, 2019

51. Requirement of an appeal.

- Every appeal shall comply with the following requirements; namely, -i. it shall be in writing and couched in polite and respectful language and shall be free from unnecessary padding or superfluous verbiage;ii. it shall contain all material statements and arguments relied on and shall be complete in itself,iii. it shall specify the relief desired,iv. it shall not be addressed to director personally.CHAPTER - V Pay and Allowances