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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(h) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(h)"proceedings" means and includes proceedings of all nature that the Commission may hold in the discharge of its functions under the Act;