Chattisgarh High Court
Ghenu Ram vs Duryodhan on 9 September, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
W.P.(227) No. 772 of 2017
Ghenu Ram Vs. Duryodhan
Mr. B.Madhav Rao, Counsel for the petitioner.
09/09/2021
Mr. Ajay Kumharani, P.L. for the State.
Heard.
Issue notice to the respondents No.1. Process fee as per rules.
Learned State counsel accepts notice on behalf of respondents No.2 to 6.
List this case after four weeks. Registry is directed to publish the name of Advocate General in the cause list.
Sd/-
(Rajendra Chandra Singh Samant) Judge balram