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[Cites 0, Cited by 0] [Section 385H(6)] [Section 385H] [Entire Act]

State of West Bengal - Subsection

Section 385H(6)(d) in West Bengal Municipal Act, 1993

(d)the multiplicative factors for increasing or decreasing, or for not increasing or decreasing, the base unit area values for a covered space or land comprising building or any vacant land within each category specified above, taking into consideration the parameters of type of location, use and age or any one or more of them, as the case may be, as the Valuation Committee considers necessary, along with a point scale assigned for each parameter, to be determined by the Valuation Committee, subject to a lower limit of 0.5 and upper limit of 8.0 in the said point scale, for the purpose of deriving the final base unit area value of such covered space or land comprising building or any vacant land.