Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Telangana - Subsection Section 16(3) in Telangana Universities Act, 1991 (3)He shall be present at the meetings of the Finance Committee and participate in the discussions but shall not be entitled to vote.
