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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 93(2)(ix) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(ix)the management of market, the procedure for recovery of market fees fine for evasion of market fees and manner for assessment of market fees in default of furnishing returns;