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[Cites 0, Cited by 9] [Section 102(1)] [Section 102] [Entire Act]

State of West Bengal - Subsection

Section 102(1)(d) in West Bengal Co-operative Societies Act, 2006

(d)between two Co-operative society or between a Co-operative society and a liquidator of another Co-operative or between liquidator of two different Co-operative or between a Co-operative society and any person having transaction with it or between a Co-operative society and its financing bank.